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[Cites 0, Cited by 0] [Section 264D(1)] [Section 264D] [Entire Act]

State of Uttar Pradesh - Subsection

Section 264D(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)any vehicle, vessel or animal is needed or is likely to be needed for the purpose of transport of ballot boxes to or from any polling place, or transport of members of the police force for maintaining order during the conduct of such election or transport of any officer or other person for performance of any duties in connection with such election,