Section 1 in The M.P. Electricity Reforms First Transfer Scheme Rules, 2003
1. Short title, extent and commencement.
(1)These Rules may be called the Madhya Pradesh Electricity Reforms First Transfer Scheme Rules, 2003.(2)They extent to the whole of the State of Madhya Pradesh.(3)They shall come into force from such date as the State Government may, by notification appoint and different dates may be appointed for different provisions and different transfer as may be notified.
