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State of Tamilnadu - Section

Section 7 in Powerloom Registration Funds Rules, 1992

7. Placing and submission of Audit Report.

- The Member-Secretary shall place the audit report with his replies thereto before the Board and submit it to the Government through the Auditor together with a copy of his replies and the resolution of the Board approving them within two months from the date of the receipt of the audit report.