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[Cites 0, Cited by 0] [Section 218(2)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(2)(f) in The Coal Mines Regulations, 2017

(f)plans and sections of the area prepared adhering to general requirements under these regulations, showing details of exploration work that is proposed to be undertaken indicating the proposed layout of the area over which drilling or any other exploration work are to be undertaken.