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State of Madhya Pradesh - Section

Section 66 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

66.

No lamp room or such portions of boats as are used for trimming and lighting lamps or storing inflammable oils, shall be situated so as to abut on passenger's quarters. Such room may be located at the extremity of the passenger quarters provided that the surrounding bulk heads are of iron or fire proof and the room opens out on deck.