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State of Rajasthan - Section

Section 73 in The Manual of Departmental Orders

73. Standing Order

No. 35A/Bud/503. dated 7-1-1965.The Accountant General has brought to the notice of the State Government and this office, the cases of delay and irregularities detected during the year 1962-63 in the Divisional Officer of this Department. To avoid such irregularities, the following instructions are issued which should be followed strictly: