Himachal Pradesh High Court
Amita Puri vs . State Of H.P. & Ors. on 8 May, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Amita Puri vs. State of H.P. & Ors.
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CWP No. 3816 of 2020 08.05.2022 Present: Mr. Tara Singh Chauhan, Advocate, for the petitioner.
Mr. Mohinder Zharaick, Additional Advocate General, Mr. Rajkumar Negi, Additional Advocate General and Mr. B.N. Sharma, Additional Advocate General, for respondents No.1 and 2.
Mr. Vikrant Thakur, Advocate, for respondent r No.3.
Mr. Manish Sharma, Advocate, for respondent No.4.
Mr. Nitin Thakur, Advocate, for respondent No.5.
Mr. Narender Sharma, Advocate, for respondent No.6.
At the joint request for the parties, list on 29 th May, 2023.
(Satyen Vaidya) Judge.
8th May, 2023.
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