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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(iv) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

(iv)have completed approved simulator training in shiphandling, and manoeuvring, or ninety days approved sea-going service as Chief Mate on Near-Coastal Voyages; and