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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(3)(a) in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010

(a)shall not be required to serve as aforesaid after the expiry of ten years from the date of appointment to the Service; and