Section 64(2)(c) in The Indian Port Health Rules, 1955

[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(2)(c) in The Indian Port Health Rules, 1955

(c)Where a cofin has been exhumed and is not intact, sound and free from odour, its contents should be dealt with in accordance with the requirements of Cl. (a) above.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 64(2)(c) in The Indian Port Health Rules, 1955