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[Cites 0, Cited by 1] [Section 10(1)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1)(c) in Tamil Nadu Industrial Establishments (National, festival and special holidays) Act, 1958

(c)any industrial establishment under the control of the Central or any State Government, local authority, Reserve Bank of India, a railway administration operating any railway as defined in clause (20) of Article 366 of the Constitution or a cantonment authority; or