Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Meghalaya - Subsection

Section 20(1)(d) in The Meghalaya Cinemas (Regulation) Rules

(d)Regional Officers under the Central Board of Film Censors or an officer authorised by him in writing.