Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 25 in The M.P. Bhang Rules, 1960 25. Duty rates. - The duty leviable on ganja and bhang before issue from a warehouse for sale in this State will be as notified by Government from time to time.
