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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(1)(b) in The Haryana Clinical Establishments (Registration and Regulation) Act, 2014

(b)there is such grave contravention of any of the standards or the provisions of this Act or the rules made thereunder; as may be prescribed,