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[Cites 5, Cited by 0]

Andhra Pradesh High Court - Amravati

Chapala Venkatakrishnaiah vs The Union Of India on 5 August, 2020

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

[ 3206 ]

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
(SPECIAL ORIGINAL JURISDICTION)
WEDNESDAY, THE FIFTH DAY OF AUGUST,
TWO THOUSAND AND TWENTY
:PRESENT: ;
THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO ff% A
WRIT PETITION NO: 13306 OF 2020 fa

wm a

~ Between:

 

1. Chapala VenkataKrishnaiah

S/o Venkaiah, aged 49 years,
Occ: Cultivation, R/o D.No.4-56,
Immadisettipalem, Bapatla, Guntur District.

2. Chapala Ankamma Rao

S/o Venkaiah, aged 45 years,

Occ: Cultivation, R/o D.No.4-56,
Immadisettipalem, Bapatla, Guntur District.

3.ImmadisettyNarasimaha Rao

S/o VenkataRao, aged 45 years,

Occ: Cultivation, R/o 4-97, Ward No.4,
Immadisettipalem, Bapatla, Guntur District.

4, KondapaturiSrinivasa Rao

S/o Chinnabbayi, aged S5years,

Occ: Cultivation, R/o D.No. 17-3,
Chakalipalem, Bapatla, Guntur District.

5. ImmadisettySubba Rao

S/o Venkaiah, aged42 years,

Occ: Cultivation, R/o D.No. 4-20,
Immadisettipalem, Bapatla, Guntur District.

6.ImmadisettySrinivasa Rao

S/o Ankamma, aged 51 years,

Occ: Cultivation, R/o D.No. 4-84A,
Immadisettipalem, Bapatla, Guntur District.

7. Smt. Inapagolla Rama Devi

W/o Krishnaiah, aged 55 years,
Occ: Cultivation, R/o H.No. 13-1 0-31,
Narravari Street, Bapatla, Guntur District.

8. Smt. Manyam Padma

W/o Srinivasa Rao, aged 45 years,
Occ: Cultivation, R/o H.No. 1-1,
Asodivaripalem, Bapatla, Guntur District.
 

9. Smt. DonthinaPoleramma | ) . %

W/o Venkanna, aged 60 years,
Occ: Housewife, R/o D.No. 2-203,
VedullapalliKothapalem, Bapatla West, Guntur District.

 

10. AsodiNagi Reddy

S/o VenkaReddy, aged 59 years,
Occ: Cultivation, R/o D.No.6-92,
Asodivaripalem, Bapatla, Guntur District.

11. PamidiboyinaVenkata Prasad

S/o Radhakrishna, aged 44 years,
Occ: Cultivation, R/o H.No. 14-57,
Asodivaripalem, Bapatla, Guntur District.

"12. SavanamYedukondala Reddy
S/o Venkateswarlu Reddy, 53 years, R/o H.No.6-110,
Nagendrapuram, BapatlaWest, Guntur District.

13. DonthinaBhavanarayana Reddy

S/o VeeraReddy, aged 62 years,

Occ: Cultivation, R/o H.No. 13-86,
Asodivaripalem, Bapatla, Guntur District.

14. DonthinaVenkanna Reddy

S/o VeeraReddy, aged 64 years,

Occ: Cultivation, R/o H.No. 2-4-93B,
Asodivaripalem, Bapatla, Guntur District.

15. ManchalaVenkateswara Reddy

S/o Krishna Reddy, aged 59 years,

Occ: Cultivation, R/o H.No. 13-2,
Asodivaripalem, Bapatla, Guntur District.

16. ManchalaSrinivasa Reddy

S/o Krishna Reddy, aged 49 years,

Occ: Cultivation, R/o H.No. 13-3/A,
Asodivaripalem, Bapatla, Guntur District.

17. AsodiYedukondala Reddy |
S/o VenkateswarluReddy, aged 59 years,

Occ: Cultivation, R/o D.No.14-12,

Asodivaripalem, Bapatla, Guntur District.

18, Smt. BhogireddyMangamma

S/o MusalaReddy, aged 49 years,
Occ: Cultivation, R/o H.No. 13-43,
Asodivaripalem, Bapatla, Guntur District.

19, AsodiSrinivasa Reddy
S/o ChinnaswamyReddy, aged 44 years,
Occ: Cultivation, R/o D.No.6-405,
DariwadaK othapalem, Bapatla West, Guntur District.
 

 

 

20. PittuSubrahmanyam

S/o VenkataswamyReddy, aged 44 years,
Occ: Cultivation, R/o D.No.6-88/D,
DariwadaKothapalem, Bapatla West, Guntur District.

21. Bhogireddy Yedukondala Reddy

S/o Musala Reddy, aged29 years,
Occ: Cultivation, R/o H.No. 13-43,
Asodivaripalem, Bapatla, Guntur District.

22. Smt. Timmana Siva Parvthi
W/o Srinivasulu, aged 61 years,

Occ: Housewife, R/o R/o D. No. 7-17-284/1,
Srinagar Colony, Guntur, Guntur District.

23. Smt. SagiriRadhika
D/oS. VenkateswaraRao, aged 53 years,
R/o D. No. 7-17-284/1, Srinagar Colony,
Guntur, Guntur District.

24. GopalamRamaswamy Naidu

_ S/o Suryanarayana, aged 55 years,
Occ: Cultivation, R/o D.No. 1-2-45,
Railpet, Bapatla, Guntur District.

25. Karnati Mohan Krishna

S/o UmamaheswaraRao, aged 33 years,
Occ: Cultivation, R/o D.No.15-3-51/1,
Parthasaradhi Street, Ward No.27,
Bapatla, Guntur District.

26. Smt. Chapala Narasamma >

W/o HariBabu, aged 51 years,
Occ: Housewife, R/o D.No. 4-6,
Immadisettipalem, Bapatla, Guntur District.

27. Smt. MaruproluPitchamma
W/o Veera Reddy, aged 65 years,
Occ: Housewife, R/o D.No.7-64,
- Munnamvaripalem, Bapatla, Guntur District.

28. Smt. MadaKoteswari
W/o Naganjaneyulu, aged 36 years,
Occ: Housewife, R/o D.No. 14-17,
Jananityamjaya Nagar, Guntur. eeaee Petitioners

AND

1. The Union of India
Rep. by its Secretary,
Ministry of Road Transport
New Delhi.
 

2. The Competent Authority Land Acquisition Officer, Joint Collector-Il, Guntur,
Guntur District.
3. The Project Director, PIU National Highway Authority of India, Machilipatnam,
Krishna District.
4. The Tahsildar, Bapatla Mandal, Guntur District.
... Respondents

Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be pleased to
issue a Writ of Mandamus or any other appropriate Writ Order or direction, direction
declaring the action of the respondents in threatening to dispossess the petitioners from
their lands in Sy.Nos. Numbers 27/2B, 29/4B, 32/4B, 33/3B, 38/9B, 39/6B, 39/7A,
39/9A, 40/1A, 40/2A, 46/4B, 46/9B, 46/4B, 63/1B, 63/7B, 63/8B, 106/1B, 109/1A, 110/1,
110/2,110/3215/2A, 215/1C, 214/5B, 231/1B, 232/1B, of Maruproluvaripalem village,
and Sy.Nos.205/B, 205/10b, 214/6B, 214/12, 214/13B, 215/2C, 216/4D2, 216/4D3 and
216/4F2 of West. Bapatla village, of Bapatla Mandal, Guntur District, without passing
award and without paying compensation and without following due process of law under
National Highways Act, 1956, as illegal, arbitrary and violative of Article 21 and 300A of
the Constitution of India.

1A NO: 1 OF 2020

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the petition, the High Court may be pleased to direct the
respondents not to dispossess the petitioners from their lands in Sy.Nos. Numbers
27/2B, 29/4B, 32/4B, 33/3B, 38/9B, 39/68, 39/7A, 39/9A, 40/1A, 40/2A, 46/4B, 46/9B,
46/4@ 63/1B, 63/7B, 63/8B, 106/1B, 109/1A, 110/41, 110/2, 110/3215/2A, 215/1C,
214/5B, 231/1B, 232/1B, of Maruproluvaripalem village, and Sy.Nos.205/B, 205/10B,
214/6B, 214/12, 214/13B, 215/2C, 216/4D2, 216/4D3 and 216/4F2 of West Bapatla
village, of Bapatla Mandal, Guntur District, pending disposal of WP 13306 of 2020, on
the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments of Sri D.Krishna Murthy,
Advocate for the Petitioners and GP for Land Acquisition for the Respondent No.2 and
GP for Revenue for the Respondent No.4 and Sri N.Harinath SC for central
Government for the Respondent No.1 and Sri SS.Varma SC for National High Ways for
the Respondent No.3, the Court made the following.

ORDER:

"Print the name of Sri S.S.Varma, learned Standing Counsel for NHAI and the name of the Government Pieader for Land Acquisition. | Post on 11.08.2020 in "Motion list'. In the meanwhile, in view of the similar orders in Writ Petition No.18697 of 2019, dated 26.05.2020, the respondents shall not dispossess the petitioners from ._ their subject lands situated in Sy.Nos.27/2B, 29/4B, 32/4B, 33/3B, 38/9B, 39/6B, 39/7A, 39/9A, 40/1A, 40/2A, 46/4B, 46/9B, 46/4B, 63/1B, 63/7B, 63/8B, 106/1B, 109/1A, 110/1, 110/2, 110/3215/2A, 215/1C, 214/5B, 231/1B, 232/1B of Maruproluvaripalem Village and Sy.Nos.205/B, 205/10B, 214/6B, 214/12, 214/13B, 215/2C, 216/4D2, 216/4D3 and 216/4F2 of West Bapatla Village of Bapatla Mandal, Gujntur District, for a period of two (2) weeks." AN

-$D/- ik. TATA RAQ.

ASSISTANT REGISTRAR | ITTRUE COPY!// Y For ASSISTANT REGISTRAR To, NA MM

0. The Secretary, Union of India, Ministry of Road Transport New Delhi. (by RPAD) . The Competent Authority Land Acquisition Officer, Joint Collector-II, Guntur, Guntur District.

The Project Director, PIU National Highway Authority of India, Machilipatnam, Krishna District.

The Tahsildar, Bapatla Mandal, Guntur District. (Addresses 1 to 4 by RPAD) One CC to Sri. D.Krishna Murthy, Advocate [OPUC] Two CCs to GP for Revenue, High Court of AP [OUT] Two Ces to GP for Land Acquisition, High Court of AP [OUT] One CC to Sri N.Harinath SC for Central Government [OPUC] One CC to Sri S.S.Varma SC for National High Ways [OPUC] One spare copy HIGH COURT RRRJ DATED:05/08/2020 NOTE: POST ON 11-08-2020 IN MOTION LIST ORDER WP.No.13306 of 2020 INTERIM DIRECTION