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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(vii) in Tamil Nadu Revised Pay Rules, 2017

(vii)"revised pay structure" in relation to a post means the Pay Matrix and the Levels specified therein corresponding to the existing Pay Band and Grade Pay of the post un¬less a different revised Level is notified separately for that post;