Section 2 in The M.P. Janpad Panchayat and Zila Panchayat Standing Committees (Election of Members, Powers and Functions and Term of Members and Procedure for the Conduct of Business) Rules, 1994
2. Definitions.
- In these rules, unless the context otherwise requires :-(a)"Act" means the Madhya Pradesh Panchayat Raj Adhiniyam, 1993 (No. 1 of 1994);(b)"Form" means the form appended to these rules;(c)"President" means the President of Janpad Panchayat or Zila Panchayat, as the case may be;(d)"Section" means a section of the Act;(e)"Standing Committee" means the Standing Committee of Janpad Panchayat or the Zila Panchayat, as the case may be.
