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State of Andhra Pradesh - Section

Section 97 in Andhra Pradesh Education Act, 1982

97. Protection of acts done in good faith: -

No suit, prosecution or other legal proceeding shall be instituted against the Government or any officer, authority or person empowered to exercise the powers or perform the functions by or under this Act for anything which is in good faith done or intended to be done under this Act or under the rules or orders made thereunder.