Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 34 in Tamil Nadu Panchayats (Elections) Rules, 1995

34. Publication of a list of recognised parties and symbols.

- For the purpose of these rules, the State Election Commission shall publish, by notification, a list of recognised political parties and their symbols and a list of free symbols.