Bombay High Court
New India Assurance Co. Ltd. Thr. Divsnl ... vs Vimal Wd/O Shankarrao Pedulwar, Nagpur ... on 8 January, 2016
Author: R.K. Deshpande
Bench: Ravi K. Deshpande
fa1490.08.O.odt 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
FIRST APPEAL NO.1490 OF 2008
(New India Assurance Co. Ltd. thr. Divisional Manager, Nagpur Vs. Vimal wd/o
Shankarrao Pendulwar and others)
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's orders.
CORAM: R.K. DESHPANDE, J.
DATE: 8
th
JANUARY, 2016.
Eight months' time is granted to file private paper-book, failing which the costs of Rs.500/- will have to be paid to the High Court Bar Association, Nagpur.
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