Himachal Pradesh High Court
Baldev Raj Awasthi vs . Nhai & Ors. on 8 July, 2022
Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua
Baldev Raj Awasthi vs. NHAI & Ors.
CWP No. 4505 of 2022 08.07.2022 Present : Mr. Anup Rattan, Advocate, for the petitioner.
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Mr. K. D. Shreedhar, Sr. Advocate with Ms. Sneh Bhimta, Advocate, for respondents No. 1 to 4- NHAI.
Mr. Vikrant Chandel, Dy. A.G., for respondents No. 5 and 6.
Notice. Ms. Sneh Bhimta, learned Advocate and Mr. Vikrant Chandel, learned Deputy Advocate General, appear and waive service of notice on behalf of the respective respondents.
Reply/instructions be filed/obtained within two weeks.
List on 29.07.2022.
(Tarlok Singh Chauhan) Judge (Jyotsna Rewal Dua) Judge 8th July, 2022 (sanjeev) ::: Downloaded on - 08/07/2022 20:06:26 :::CIS