Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] NCT Delhi - Subsection Section 33(2) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019 (2)The annual report so prepared shall be submitted to the Chancellor within 12 months from the date ofcompletion of the academic year.
