Calcutta High Court
Estate vs Shankar Mohan Dutta on 17 February, 2010
Author: Patherya
Bench: Patherya
ALP No. 6 of 2010
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SREE SHREE INSWAR SREEDHAR JEW DEBUTTER
ESTATE Plaintiff/Petitioner/Applicant
Versus
SHANKAR MOHAN DUTTA Defendant/Respondent
BEFORE:
The Hon'ble JUSTICE PATHERYA Date : 17th February, 2010.
The Court : The petitioner is directed to serve a copy of this application on the respondent.
Matter to appear in the list on 22nd February, 2010.
All parties concerned are to act on a photostat signed copy of this order on the usual undertakings.
( PATHERYA, J.) sb/ Assistant Registrar(C.R.)