Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(1)(a) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(a)the Authority State Vigilance Committee, or a District Vigilance Committee or any officer authorised in this behalf by the State Government;