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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Jharkhand - Subsection

Section 85(1)(xxi) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xxi)generate awareness and organise and conduct programmes for the implementation of the Act including training and capacity building of stakeholders under the Act;