Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(c) in Tamil Nadu Hill Areas (Preservation of Trees) Rules, 1957 (c)to the cutting or pruning of the branch of any tree for the purpose of providing proper shade for coffee or tea plantation.
