Section 9(2) in The Bureau of Energy Efficiency, Energy Conservation Fund (Form and Time for Preparation of Budget) Rules, 2015
(2)Expenditure from Bureau's moneys should not be incurred for the benefit of a particular person or a section of the people, unless,-(a)a claim for the amount could be enforced in a court of law; or(b)the expenditure is in pursuance of a recognised policy or custom.
