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[Cites 0, Cited by 0] [Section 38D] [Entire Act]

State of Gujarat - Subsection

Section 38D(2) in The Gujarat University Act, 1949

(2)The Executive Council shall cause every autonomous college, institution or Department to be inspected from time to time by the inspection committee referred to in section 36 or by one or more competent persons authorised by it in this behalf.