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[Cites 0, Cited by 0] [Section 143(13)] [Section 143] [Entire Act]

Union of India - Subsection

Section 143(13)(g) in The Coal Mines Regulations, 2017

(g)the exhausted air, belowground, which contains dust in excess of the permissible limit shall be efficiently diluted and if necessary filtered so as to reduce the concentration of respirable dust therein below ten per cent. of the permissible limit before being re-circulated into working places;