Bombay High Court
Jagdish Laxminarayan Zawar And Anr vs State Of Maharashtra Through Dept. Of ... on 17 August, 2021
Author: Milind N. Jadhav
Bench: S.J. Kathawalla, Milind N. Jadhav
18. civil wp 117-20 wp 3683-20 wp st 338-21 & wp st 94031-20.doc
R.M. AMBERKAR / PA Nitin Jagtap
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 117 OF 2020
WITH
INTERIM APPLICATION NO. 1469 OF 2020
Ranjana Bhimraj Thorat & Ors. .. Petitioners
Vs
State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 3683 OF 2020
Radhika Jagdish Bhalerao & Ors. .. Petitioners
Vs
State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION (ST) NO. 338 OF 2021
Durgadevi Vasantrao Avhad & Ors. .. Petitioners
Vs
State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION (ST) NO. 94031 OF 2020
Jagdish Laxminarayan Zawar & Anr. .. Petitioners
Vs
State of Maharashtra & Ors. .. Respondents
...................
Mr. Nikhil Mengde a/w Mr. Dhaval Deshpande, Mr. Rahul Lathi and
Mr. Pranay Dave for the Petitioners
Mr. J.J. Shah a/w Mr. Jayesh Patole and Mr. Raj Adhia for Respondent
Nos. 1 to 5 in WP 117/20
Mr. Vijay Patil for MSRDC
...................
CORAM : S.J. KATHAWALLA &
MILIND N. JADHAV, JJ.
DATE : AUGUST 17, 2021.
P.C.:
Writ Petition No. 117 of 2020 shall be de-tagged and listed before this 1 of 2 ::: Uploaded on - 18/08/2021 ::: Downloaded on - 19/08/2021 09:43:51 :::
18. civil wp 117-20 wp 3683-20 wp st 338-21 & wp st 94031-20.doc Court on 31st August, 2021
2. In so far as the other Writ Petitions i.e WP No. 3683/2020, WP(st) No. 338/21 and WP(st) No. 94031 of 2020 are concerned, place the same before the appropriate Bench.
[ MILIND N. JADHAV, J. ] [ S. J. KATHAWALLA, J. ] 2 of 2 ::: Uploaded on - 18/08/2021 ::: Downloaded on - 19/08/2021 09:43:51 :::