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Union of India - Section

Section 13 in National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997

13. Furnishing ofsecurity in case of departmental fee collection

.Every Fee Inspector or the Sectional Officer/Junior Engineer-in-charge shall deposit a cash securityof not less than rupees 1,000 by executing a security bond in the prescribedform as laid down in the Treasury Rules with the concerned Executive Engineeror the concerned officer of equivalent rank in any other department.Form `A'[See rule 7(1)]R. No..........................Receipt for payment of feeName of Section/Permanent Bridge