Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 16 in Assam Education Service Rules, 1982 16. Probation. - Subject to availability of permanent vacancy in the respect cadre, a member on appointment to the service shall be placed on probation for one year.
