Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30D] [Entire Act] Union of India - Subsection Section 30D(2) in The National Institute Of Pharmaceutical Education And Research Act,1998 (2)It shall be the duty of the Chairperson of the Council to ensure that the decisions taken by the Council are implemented.
