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Madhya Pradesh High Court

Ms. Baba Manipuri Construction Company ... vs The State Of Madhya Pradesh on 26 June, 2018

1 of 1 WP-17483-2017 The High Court Of Madhya Pradesh WP-17483-2017 (MS. BABA MANIPURI CONSTRUCTION COMPANY THR. Vs THE STATE OF MADHYA PRADESH) 9 Gwalior, Dated : 26-06-2018 None for the parties.

Notice dated 25/06/2018 is received from the Secretary, High Court Bar Association, Gwalior in following terms:-

^^fnukad 25-06-2018 izfr] ekuuh; fizalhiy jftLVªkj egksn; th] e/;izns'k mPp U;k;ky; [k.MihB] Xokfy;j fo"k;%& fnukWd 26-06-2018 dks dk;Z ls fojr jgus ds lEcU/k esa vkidks lwpuk iznku djus ckor~A ekuuh; egksn; th]         mijksDr fo"k; esa fuosnu gS fd mPp U;k;ky; vfHkHkk"kd la?k] Xokfy;j ds v/;{k Jh vfuy feJk ,oa mik/;{k Jh jktho 'kekZ th ds lkFk ,oa vU; vf/koDrkx.kksa ds lkFk lkxj ds ikl ekyFkkSu esa tkuysok geyk fd;k x;kA bl ?kVuk ls e/;izn's k ds vf/koDrk la?kksa esa jks"k O;kIr gSA ftlds fojks/k Lo:i e/;izn's k jkT; vf/koDrk ifj"kn tcyiqj us ?kVuk dh xaHkhjrk dks ns[krs gq, rRdky dk;Zokgh dh ekWx dh gS ,oa fnukWd 26-06-2018 dks e/;izn's k esa lHkh U;k;ky;ksa ls dk;Z ls fojr jgus dk vkOgku fd;k gSA         vr% mPp U;k;ky; vfHkHkk"kd la?k] Xokfy;j ds lHkh lnL; jkT; vf/koDrk ifj"kn ds vkOgku ij dy fnukWd 26-06-2018 fnu eaxyokj dks e/;izns'k mPp U;k;ky; [k.MihB Xokfy;j ,oa vU; lHkh v/khuLFk U;k;ky;ksa ls U;k;ky;hu dk;Z lsfojr jgdj viuk fojks/k izdV djsxAsa                                              Hkonh;         
ohjsUnz iky lfpo** In view of above, let the matter be posted after four weeks.

     (SANJAY YADAV)                                                  (ASHOK KUMAR JOSHI)
         JUDGE                                                               JUDGE

Pj'S/-
 PRINCEE BARAIYA
 2018.06.27 15:58:47 +05'30'