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[Cites 0, Cited by 0] [Section 77(9)] [Section 77] [Entire Act]

State of Madhya Pradesh - Subsection

Section 77(9)(b) in The M.P. Factories Rules, 1962

(b)Records of dates on which lime-washing, colour-washing, varnishing or painting is carried out shall be maintained in the described Register (Form No. 7.)