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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(5) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(5)The objective of these organizations shall be to enable such children to adapt to the society and during their stay in these transitional homes these children will be encouraged to move away from an institution-based life to a normal one.