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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Gujarat - Subsection

Section 58(4) in Gujarat Primary Education Act, 1947

(4)Any member of the said board who absents himself from three consecutive meetings of the board without its [**] [The word 'Previous' was delete by Bombay 46 of 1949, section 9.] permission shall cease to be member of the board.