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Bengal Presidency - Section

Section 1214 in Police Regulations, Bengal , 1943

1214. Travelling allowance - Fundamental and Subsidiary Rules to be followed.

- The general rules relating to travelling allowance are given in the Fundamental and Subsidiary Rules and should be strictly observed.A synopsis of the more important rules as applicable to police officers is given below for the convenience of the officers concerned but nothing contained in these regulations can be held to override the rules in the Fundamental and Subsidiary Rules.