Section 16 in Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955.
16. Interim payment:.
- Where the amount of compensation is not paid within a period of six months from the date of vesting, the Government shall, subject to such restrictions and conditions as to security repayment or otherwise as may be prescribed, direct the payment of interim compensation which shall be equal to one-tenth of the estimated amount of compensation.
