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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(2)(iv) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(iv)ensure regular and wide publicity of the prevision of the Act, and Central and State Government's programmes for the welfare of senior citizen;