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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(j) in Model Rules, 2011 under Bengal Ferries Act, 1885

(j)Any term not defined here has the same meaning as defined in Bengal Ferries Act 1885 and In land Vessel act,1917 or any rule made there under.