Supreme Court - Daily Orders
Pramod Chandra Gupta @ P.C. Gupta vs Union Of India on 20 January, 2020
Bench: Mohan M. Shantanagoudar, R. Subhash Reddy
ITEM NO.24 COURT NO.12 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 16/2020
PRAMOD CHANDRA GUPTA @ P.C. GUPTA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.7006/2020-EXEMPTION FROM FILING O.T. )
Date : 20-01-2020 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. Maninder Singh, Sr. Adv.
Mr. Debal Banerjee, Sr. Adv.
Mr. Manish Gupta, Adv.
Mr. Neelmani Guha, Adv.
Ms. Upasana Nath, AOR
Mr. Rohit Tomar, Adv.
Ms. Rukhmini Bobde, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned senior counsel appearing for the petitioner, seeks leave of this Court to withdraw the writ petition with liberty to approach the High Court.
The Writ Petition is, accordingly, dismissed as withdrawn with the said liberty.
(ASHWANI THAKUR) (R.S. NARAYANAN) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by ASHWANI KUMAR Date: 2020.01.20 15:05:05 IST Reason: