Jammu & Kashmir High Court
Mahad Joo & Ors vs Ut Of J&K & Ors on 29 August, 2025
Sr. No. 12
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRM(M) No.15/2025
Mahad Joo & Ors. .....Appellant(s)/Petitioner(s)
q
Through: Mr. Qayoom Chowdhary, Advocate.
vs
UT of J&K & Ors. ..... Respondent(s)
Through: None.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE
ORDER
29.08.2025 None appears for the respondents. Await.
List on 07.10.2025. Meanwhile, status report shall be filed as last and final opportunity by or before the next date.
Interim direction, if any, to continue till next date before the Bench.
(Rajesh Sekhri) Judge Jammu 29.08.2025 Eva