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Jammu & Kashmir High Court

Mahad Joo & Ors vs Ut Of J&K & Ors on 29 August, 2025

                                                                           Sr. No. 12




    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

                                                        CRM(M) No.15/2025


Mahad Joo & Ors.                                   .....Appellant(s)/Petitioner(s)

q
                        Through: Mr. Qayoom Chowdhary, Advocate.
                 vs
UT of J&K & Ors.                                              ..... Respondent(s)
                        Through: None.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

29.08.2025 None appears for the respondents. Await.

List on 07.10.2025. Meanwhile, status report shall be filed as last and final opportunity by or before the next date.

Interim direction, if any, to continue till next date before the Bench.

(Rajesh Sekhri) Judge Jammu 29.08.2025 Eva