Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(i) in The Bihar Fish Jalkar Management Act, 2006

(i)[ The following shall be the Authority for approval of Short Term Settlement to any Fishermen Co-operative Society or other under provisions of the Act:- [Substituted by Bihar Act 13, 2007.]