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[Cites 0, Cited by 173] [Entire Act]

Union of India - Section

Section 109 in The Income Tax Act, 1961

109. "Distributable income", "investment company" and "statutory percentage" defined.

- [Omitted by the Finance Act, 1987 (11 of 1987), section 41 (w.e.f. 1-4-1988).]