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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Bombay Presidency - Subsection

Section 9(2) in The Bombay Highways Rules, 1958

(2)To the said statement shall be attached,-
(a)a copy of the award,
(b)a copy of the application requiring the reference to be made under section 35, and
(c)a schedule giving particulars of the notices served upon and of the statements in writing made or delivered by the parties interested respectively.