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Punjab-Haryana High Court

Jagjit Singh @ Gurjeet Singh vs Union Territory on 2 April, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                         R.F.A. No. 424 of 2007(O&M)
                                         Date of decision : 02.04.2009


Jagjit Singh @ Gurjeet Singh

                                                   .....Appellant
                       Versus

Union Territory, Chandigarh
                                                   ......Respondent


CORAM : HON'BLE MR. JUSTICE RAJESH BINDAL

Present:     Mr. P.C. Dhiman, Advocate
             for the appellant

             None for the respondent


RAJESH BINDAL, J.

For orders, see detailed reasons recorded in a separate order of even date passed in RFA No. 4238 of 2006 titled as Mrs. Avtar Sachdev & Ors. versus Union Territory, Chandigarh.

(RAJESH BINDAL) 02.04.2009 JUDGE reena