Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Haryana - Subsection Section 10(iv) in The Haryana Khadi and Village Industries Board Contributory Provident Fund Regulations, 1975 (iv)The amount of contribution payable shall be rounded to the nearest whole rupee (50 paise or above counting as the next higher rupee).
