Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Mizoram - Subsection Section 79(13) in Mizoram (Land Revenue) Act, 2013 (13)If an appeal is preferred to the Tribunal, the appellant shall deposit appeal fee as fixed by the Government from time to time.
