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[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Sikkim - Subsection

Section 108(1) in Sikkim Panchayat Act, 1993

(1)If any dispute arises between two or more Gram Panchayat, within the jurisdiction of the same Zilla Panchayat , it shall be referred to the Zilla Panchayat concerned by any party to the dispute and the decision of the Zilla Panchayat thereon shall be final.